Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11C] [Entire Act] State of Maharashtra - Subsection Section 11C(2) in Nagpur rules Relating to the Election of Councillors (2)Every such person shall, before being supplied with the tendered voting paper, sign his name against the entry relating to him in a list in Form I-A.
