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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(34) in Joint Electricity Regulatory Commission for the State of Goa and Union Territories (Solar PV Grid Interactive System based on Net Metering) Regulations, 2019" (hereinafter referred to as "Net Metering Regulations, 2019")

(34)"Sanctioned Load" means the load in kW, kVA or HP, which the Licensee has agreed to supply from time to time subject to the governing terms and conditions in the absence of an Agreement between the Distribution Licensee and the consumer;