Section 194LD(1)(a) in The Income Tax Act, 1961

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Union of India - Subsection

Section 194LD(1)(a) in The Income Tax Act, 1961

(a)on or after the 1st day of June, 2013 but before the 1st day of July, 2023 in respect of the investment made by the payee in—

(i)a rupee denominated bond of an Indian company; or

(ii)a Government security;