Section 28 in Himachal Pradesh General Clauses Act, 1968
28. Repeal and savings.
- The Punjab General Clauses Act, 1898, as inforce in Himachal Pradesh is hereby repealed [.] [Substituted for ':' vide H.P. Act No. 18 of 1971.].[* * * *] [Proviso omitted vide H.P. Act No. 18 of 1971.]
