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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Rajasthan - Subsection

Section 17(3) in The Rajasthan Municipalities Registration of Electors Order, 1974

(3)A list of persons applying under sub-clause (1) shall be exhibited on the notice board of the office of the Electoral Registration Officer for a period of 3 clear days before making an order and no order shall be made under this clause after the last date of filing nominations and before completion of that election.