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[Cites 0, Cited by 0] [Section 53(1)] [Section 53] [Entire Act]

State of Kerala - Subsection

Section 53(1)(iv) in The SreeNarayanaGuru Open University Act, 2021

(iv)all other matters which under the provisions of this Act and Statutes and Ordinances made thereunder are to be, or may be, prescribed by the Regulations.