Karnataka High Court
Bpl Automation Ltd vs Mr N Pratap Simha on 14 June, 2010
Bench: V.G.Sabhahit, A.S.Bopanna
IN THE HIGH COURT OE KARNATAKA AT BANGALORE
DATED THIS THE 14%: DAY OF JUNE
PRESENT
THE HONBLE MR. JUS'i'!AO'E«/.T SA'£§%HfJfiI1<1?'.v V
AND
THE HONBLE MR.JU':srr1CE"A._S;BOPAHNA
WRIT APPEAL 'NO ;:2:8f'3'VV$T3-1/.2OO"EA3' (L)
WRIT APPEAL HO;E38.OE;<2O,1 (L)
w.A.
BETwE_ENs'~._°'- ' T K
BPL AOTO:v1,A'1';wOA:L ---- '
NO.239._ I1 sT'AOE._jV' . . ~
BOMMASNADRA _JE\JI)'USTRIAL AREA.
BA1\IGA1,ORE_ V ~ '5.600£38.
R:E.a€?':"O; BY MRv...M.K.1{ANNAN
A;HTH.OR1sEO sJC;NATORY
» '{«NQWVvR¥;PffE3,.__BY EVI.S.I-{ARI}-JARAN) APPELLANT
~. {BY SE«ii"_~H.A:3f£'t}RI. SENIOR COUNSEL FOR
3.x/:./'SAAEASTORI ASSOCIATES)
V' A AND
VMR'.N PRATAP 5IMW-\ (MAJOR).
ES/O. H.G.NARASIE\/{HA MLJRTHY.
" NQ1332, W' MAIN ROAD.
J CROSS. NEAR RAGHU MEDICALS
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YESI} 'NANTI"} PU R, '
}"3/\.NC:ALORE§ ~ 560022. RESI?-'O?\I.DE§N"I'
(BY SR} T.S.ANANTHARAM, ADV.)
W.A. No.380/2010-
BETWEEN:
MR.N.PRA'I' AP SIMHA.
AGED ABOUT 33 YEARS,' _
S /O H.G.NARASI1\/{HA MURTf~iY {LA'r¥;}',
NO469. 7'1"" A CROSS, . "
13'!' MAIN ROAD. GOK.ULA.~i"S'FA_GFfi;-.._
YESHWANTHPUR. _
BANGALORE -- 560022.-1 V .';._.. APPELLANT
(BY SR} 'I'.S;ANA]1'\E'['HAP_.AM, 'Af)i.zf'.A}. A
AND:
1~_3P1. 1.1Nm':=:1)."'
AUfrOMA'1"1ONV 1j1V:'stt)'N.
111 PH-ASE,
. ¢BOMMASANI)RATNDUSTRIALAREA.
' 560099. ...REISPONDENT
'-- §i3v'sfU uK;'\.S5i.'L §'1'{I, S1?NiOR COUNSEL FOR
M,/_$j'..1KAs'1'u121 ASSOCIATES]
VT}--IESIE 'WRET APPEALS ARIES FILICID UNDER SICCCTEON
'I'I---II?) KARNA'I'AKA HIGH COURT ACT PRAYENG TO SET
-:As31m:: '1'HE, ORDER P/--\SSE1) IN me: WRIT i"I£'I'}'I'}ON
__?NO.2i 13/2009 {L} DATED 28/0.3/2009.
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