Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Gujarat - Subsection Section 2(6A) in The Gujarat Agricultural Lands Ceiling Act, 1960 (6A)[ "Code" means the Bombay Land Revenue Code, 1879 (Bombay V of 1879);] [Clause (6-A) was inserted by Gujarat 2 of 1974, Section 4 (4).].
