Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Punjab - Subsection

Section 27(3) in Punjab Home Guards Rules, 1963

(3)An appeal against an order of dismissal passed by the Commandant General or Gram Raksha Dal Chief shall lie to the Government.