Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Assam - Subsection

Section 2(a) in The Tinsukia and Dibrugarh Electric Supply Undertakings (Acquisition) Act, 1973

(a)'Annual Account' means the account of the undertaking rendered to the Government annually under and in accordance with the Electricity Act;