Kerala High Court
Sanal Kumar vs The Maintainance Tribunal on 30 June, 2014
Author: A. Muhamed Mustaque
Bench: A.Muhamed Mustaque
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT:
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
WEDNESDAY, THE 20TH DAY OF DECEMBER 2017/29TH AGRAHAYANA, 1939
WP(C).No. 19659 of 2017 (F)
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PETITIONER:
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SANAL KUMAR,
S/O RAJAGOPALANACHARI,
SANTHOSE VILLA, KARIKULAM VILLAGE,
PUTHYATHURA P.O.,
NEYYATTINKARA TALUK,
THIRUVANANTHAPURAM.
BY ADVS.SRI.V.G.ARUN (K/795/2004)
SMT.INDULEKHA JOSEPH
SRI.NEERAJ NARAYAN
RESPONDENTS:
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1. THE MAINTAINANCE TRIBUNAL,
REPRESENTED THROUGH THE SUB COLLECTOR,
CIVIL STATION,
THIRUVANANTHAPURAM-695001
2. RAJAGOPALANACHARI,
S/O SHANMUGANACHARI,
CHANDRAVILASAM, THERIVILA,
KARIKULAM DESOM,
KARIKULAM VILLAGE,
NEYYATTINKARA TALUK,
THIRUVANANTHAPURAM-695121.
R1 BY GOVERNMENT PLEADER SRI.DILIP S.
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
20-12-2017, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
EL
WP(C).No. 19659 of 2017 (F)
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APPENDIX
PETITIONER(S)' EXHIBITS
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EXHIBIT P1 THE TRUE COPY OF SETTLEMENT DEED NO 538 OF 2014 DATED
30.6.2014
EXHIBIT P2 THE TRUE COPU OF THE PLAINT IN OS NO.800 OF 2015 ON THE FILES
OF MUNSIFF COURT NEYYATTKARA
EXHIBIT P3 THE TRUE COPY OF ORDER PASSED BY THE FIRST RESPONDENT DATED
7/7/2015 NUMBERED J/2868/15 KDIS
RESPONDENT(S)' EXHIBITS
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NIL
TRUE COPY
P.S. TO JUDGE
EL
A. MUHAMED MUSTAQUE, J.
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W.P. (C) No.19659 of 2017
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Dated this the 20th day of December, 2017
JUDGMENT
It is reported that the 2nd respondent passed away. Therefore, this writ petition is dismissed as infructuous.
Sd/-
A. MUHAMED MUSTAQUE JUDGE smp // True Copy // P.A to Judge.