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Calcutta High Court

Narendra Kumar Berlia And Ors vs Om Prakash Berlia And Ors on 18 August, 2021

Author: Moushumi Bhattacharya

Bench: Moushumi Bhattacharya

OD-3
                             ORDER SHEET

                           IA No. GA 9 of 2021
                                   In
                            CS No. 12 of 2009

                    IN THE HIGH COURT AT CALCUTTA
                  ORDINARY ORIGINAL CIVIL JURISDICTION



                    NARENDRA KUMAR BERLIA AND ORS.
                               VERSUS
                      OM PRAKASH BERLIA AND ORS.



 BEFORE:
 The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA
 Date : 18th August, 2021.

 [Via Video Conference]

                                                                            Appearance:
                                                            Mr. Abhrajit Mitra, Sr. Adv.
                                                          Mr. Jishnu Chowdhury, Adv.
                                                       Mr. Sarvapriya Mukherjee, Adv.
                                                                       Mr. Arif Ali, Adv.
                                                                Mr. Arnab Sardar, Adv.
                                                                    Mr. Ratul Das, Adv.
                                                          For the plaintiffs/petitioners.

                                                               Mr. N.L. Tiku, Sr.Adv.
                                                            Ms. Yasmeet Kour, Adv.
                                                            Mr. Rahit Banerjee, Adv.
                                                               Ms. D. Adhikari, Adv.
                                      For the defendant/respondent nos. 3,5 and 16.

Ms. Iti Dutta, Adv.

For the defendant/respondent no.8.

Mr. S. N. Mookherjee, Sr. Adv.

Mr. Ratnanko Banerjee, Sr. Adv.

Mr. Varun Kedia, Adv.

For the defendant/respondent no. 15.

Mr. Chayan Gupta, Adv.

Mr. A.K. Dey, Adv.

For the defendant/respondent nos. 29 & 30. 2 The Court:- Learned counsel appearing for the defendant/respondent no.15 produces a public notice which has been recently published, the date does not appear on the Notice. By this Notice, the defendant/respondent no.3 has warned the public against dealing with the asset of the Company on the ground that the same is subject to the outcome of two pending suits. The document is kept on record.

Learned counsel appearing for the plaintiffs/petitioners seeks an adjournment.

List this matter on 23rd August, 2021 as prayed for.

(MOUSHUMI BHATTACHARYA, J.) snn.