Section 28(3)(ii) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

[Cites 0, Cited by 0] [Section 28(3)] [Section 28] [Entire Act]

State of Uttar Pradesh - Subsection

Section 28(3)(ii) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

(ii)give to the [elected members] [Substituted by U.P. Act No. 9 of 1994.] notice of not less than fifteen days of such meeting in such manner as may be prescribed.

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State of Uttar Pradesh - Subsection

Section 28(3)(ii) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961