Karnataka High Court
Mr Amit Kumar Das vs The State Of Karnataka on 9 November, 2022
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WP No. 21546 of 2015
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 09TH DAY OF NOVEMBER, 2022
BEFORE
THE HON'BLE MR. JUSTICE E.S.INDIRESH
WRIT PETITION NO. 21546 OF 2015 (GM-POLICE)
BETWEEN:
1. MR. AMIT KUMAR DAS
S/O ASIT RANJAN DAS,
AGED ABOUT 32 YEARS,
R/AT FLAT-G2, PSR ARCADE
GUDDADAHALLI, V.NAGANHALLI MAIN ROAD,
HEBBAL, R.T.NAGAR,
BENGALURU-560 032.
2. MRS.PARAMITA DAS
W/O AMIT KUMAR DAS,
AGED ABOUT 30 YEARS,
R/AT FLAT-G2, PSR ARCADE
GUDDADAHALLI,
V.NAGANHALLI MAIN ROAD,
HEBBAL, R.T.NAGAR,
BENGALURU -560 032.
3. MRS. SUSMITA SORCAR
Digitally signed by
W/O INDRAJEET SORCAR,
LAKSHMINARAYAN N
Location: High Court of
AGED ABOUT 32 YEARS,
Karnataka
DEFINER SERENE DRIVE
BLOCK-B, FLAT-215,
PETTANAHALLI MAIN ROAD,
HOSKOTE, RURAL
BENGALURU -562 114.
4. MR.GURURAJ KULKARNI
S/O KRISHNAJI KULKARNI,
AGED ABOUT 32 YEARS,
NO.54, GARUDA ENCLAVE,
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WP No. 21546 of 2015
FLAT NO.208, 4TH C DROSS,
VRISHABHAVATHI NAGAR,
KAMAKSHIPALYA,
BENGALURU -560 079.
5. MRS. PADMINI R BHAT
W/O RAMESH BHAT,
AGED ABOUT 45 YEARS,
R/AT NO.3/1, 1ST MAIN,
MARI HANUMANTHAIAH COLONY,
LOTTEGOLLAHALLI
RMV 2ND STAGE,
BENGALURU -560 094.
6. MR.H.K.KHALID BAWA
S/O H.K.AHMED,
AGED ABOU 42 YEARS,
# 64/1, 3RD CROSS, PUTTAIAH COMPOUND,
ASHWATH NAGAR,
BENGALURU-560 094.
7. MR.B.SHIVALINGA REDDY
S/O B.KADIRI REDDY,
AGED ABOUT 63 YEARS,
NO.25/A, DEVASANDRA 1ST MAIN,
NEAR NEW BEL MAIN ROAD,
BENGALURU - 560 094.
8. MR.P.RAJENDRA
S/O GOPAL MANADADI,
AGED ABOUT 45 YEARS,
NO.191, NEW BEL ROAD,
NR RAMAIAH HOSPITAL GATE,
DEVASANDRA,
BENGALURU-560 094.
9. MR.SATHEESH KUMAR RAJENDIRAN
S/O R.RAJENDRA,
AGED ABOUT 29 YEARS,
R/AT 5/32, FIRST FLOOR,
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WP No. 21546 of 2015
3RD CROSS, PEMMEGOWDA ROAD,
J.C.NAGAR,
BENGALURU-560 006.
10. MRS. M.P.SUBHASHINI
W/O SATHEESH KUMAR RAJENDIRAN,
AGED ABOUT 29 YEARS,
R/AT 5/32, FIRST FLOOR,
3RD CROSS, PEMMEGOWDA ROAD,
J.C.ROAD,
BENGALURU-560 006.
11. MR. ARUNAKUMARA Y.B.
S/O BALAKRISHNA K.,
AGED ABOUT 35 YEARS,
#15, 2ND FLOOR, 4TH CROSS,
VASANTHAPPA BLOCK,
5TH MAIN ROAD, GANGANAGAR,
BENGALURU -560 032.
12. MRS. MANU B.L.
W/O ARUNAKUMARA Y.B.,
AGED ABOUT 31 YEARS,
#15, 2ND FLOOR, 4TH CROSS,
VASANTHAPPA BLOCK,
5TH MAIN ROAD, GANGANAGAR,
BENGALURU -560 032.
13. MR.SUVAMAY PANDA
S/O CHITTARANJAN PANDA,
AGED ABOUT 33 YEARS,
NO.12, S.R.RESIDENCY FLAT NO.306,
60 FEET ROAD, VARANASI MAIN ROAD,
JINKETHIMANAHALLI,
T.C.PALYA,
NEAR GAS GODOWN ROAD,
BENGALURU -560 036.
14. MR.UDAYNATH PANDA
S/O SATYABADI C PANDA,
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WP No. 21546 of 2015
AGED ABOUT 45 YEARS,
#F204, ABODH VALMARK,
GOVINDAPURA,
VEERANYAPALYA, NAGAWARA,
BENGALURU -560 045.
...PETITIONERS
(BY SRI. RAMANANDA A D.,ADVOCATE)
AND:
1. THE STATE OF KARNATAKA
HON'BLE HOME MINISTER,
R/BY ITS SECRETARY,
VIDHANA SOUDHA,
BENGALURU -560 001.
2. MR. RAGHAVENDRA AURADKAR
(FATHERS NAME AND CORRECT
AGE NOT KNOWN TO PETITIONERS)
MAJOR IN AGE,
THE ERSTWHILE COMMISSIONER OF POLICE
INFANTRY ROAD,
BENGALURU -560 001.
3. MR.OMKARAYYA
(FATHERS NAME AND CORRECT
AGE NOT KNOWN TO PETITIONERS)
MAJOR IN AGE
THE ASSISTANT COMMISSIONER OF POLICE
R.T.NAGAR POLICE STATION
BENGALURU -560 032.
4. MR.NAGESH
(FATHERS NAME AND CORRECT AGE NOT KNOWN TO
PETITIONERS)
MAJOR IN AGE
THE POLICE INSPECTOR
HEBBAL POLICE STATION
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WP No. 21546 of 2015
BENGALURU -560 032.
5. MR. SUBRAMANI
S/O LATE MOTAPPA,
AGED ABOUT 66 YEARS,
R/AT NO.299,
CHINNANNA LAYOUT,
(CHINNAPPA GARDEN)
HEBBAL GUDDADAHALLI
R.T.NAGAR POST,
BENGALURU -560 032.
6. MRS.S.BINDU
D/O SUBRAMANI,
AGED ABOUT 20 YEARS,
R/AT NO.299,
CHINNANNA LAYOUT,
(CHINNAPPA GARDEN)
HEBBAL GUDDADAHALLI,
R.T.NAGAR POST,
BENGALURU -560 032.
7. KUM. KOKILA
D/O SUBRAMANI,
AGED ABOUT 18 YEARS,
R/AT NO.299,
CHINNANNA LAYOUT,
(CHINNAPPA GARDEN)
HEBBAL GUDDADAHALLI,
R.T.NAGAR POST,
BENGALURU -560 032.
8. MASTER HARISH
S/O SUBRAMANI,
AGED ABOUT 16 YEARS,
R/AT NO.299,
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WP No. 21546 of 2015
CHINNANNA LAYOUT,
(CHINNAPPA GARDEN)
HEBBAL GUDDADAHALLI,
R.T.NAGAR POST,
BENGALURU -560 032.
9. M/S. MAHIMA WORLD WIDE
DEVELOPERS PVT. LTD.,
R/BY ITS MANAGING DIRECTOR
MR.ASHIS DAS
PRESENTLY IN CENTRAL JAIL,
U.T.P. NO.7906/2014
THROUGH SUPERINTENDENT OF
POLICE CENTRAL JAIL,
PARAPPANA AGRAHARA
BENGALURU -560 100.
10. MR.ASHIS DAS
MANAGING DIRECTOR
M/S. MAHIMA WORLD WIDE
DEVELOPER(P) LTD.,
S/O MR.SUDHIR CHANDRA DAS,
R/AT MATHRUCHAYA, NO.15,
1ST CROSS, CHINNAPPA LAYOUT,
(CHINNAPPA GARDEN)
OPP. SBI CHOLANAGAR,
R.T.NAGAR (P.O.)
BENGALURU -560 032
PRESENTLY AT U.T.P. NO.7906/2014
THROUGH SUPERINTENDENT OF
POLICE CENTRAL JAIL
PARAPPANA AGRAHARA
BENGALURU-560 100.
...RESPONDENTS
(BY SRI. V SHIVAREDDY, AGA FOR R1)
THIS WRIT PETITION IS FILED UNDER ARTICLES 226
AND 227 OF THE CONSTITUTION OF INDIA PRAYING TO
ISSUE A WRIT OF MANDAMUS OR ANY OTHER APPROPRIATE
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WP No. 21546 of 2015
WRIT ORDER OR DIRECTION FOR C.B.I. TO TAKE COGNIZANCE
OF COMPLAINT DATED 17.5.2014 VIDE ANNEXURE-A AND
ALSO TO GRANT SUCH OTHER RELIEF OR RELIEF'S THAT THIS
HON'BLE COURT MAY THINK DEEM FIT & PROPER IN FACTS &
CIRCUMSTANCES OF THE CASE; AND ETC.
THIS PETITION COMING ON FOR PRELIMINARY HEARING
THIS DAY THE COURT MADE THE FOLLOWING:
ORDER
There is no representation on behalf of the petitioners or their counsel before the Court.
Since the matter is of the year 2015 and petitioners or their pleader was not present before the court even on the last occasion, it appears that the petitioners are not interested in prosecuting the petition.
Therefore, the writ petition stands dismissed for non-prosecution.
SD/-
JUDGE SB List No.: 1 Sl No.: 12