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[Cites 0, Cited by 28] [Entire Act]

Union of India - Section

Section 6 in The Rubber Act, 1947

6. [ Salary and allowances of Chairman. [Substituted by Act 54 of 1954, Section 7, for the former section.]

The Chairman shall be entitled to such salary and allowances and be governed by such conditions of service in respect of leave, pension, provident fund and other matters as may from time to time be fixed by the Central Government.]