Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] Union of India - Subsection Section 2(ll) in The Industrial Disputes Act, 1947 (ll)[ "National Tribunal" means a National Industrial Tribunal constituted under section 7-B;] [ Inserted by Act 36 of 1956, Section 3 (w.e.f. 10.3.1957).]
