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[Cites 0, Cited by 0] [Section 59] [Entire Act]

State of Uttar Pradesh - Subsection

Section 59(a) in U.P. Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2009

(a)The charges of foodstuffs, beverages and other items served in the canteen provided under sub-rule (i) of Rule 56, shall be based on "no profit no loss" and the price list of such items shall be conspicuously displayed in such canteen.