Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 61] [Entire Act] State of Punjab - Subsection Section 61(7) in Punjab Waqf Rules, 2018 (7)The persons, who are not parties to an application, may also be supplied a copy of any order or document on the order of the Tribunal after making payment of the copying fee.
