Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Punjab - Section

Section 69 in Punjab Jail Manual, 1996

69.

The Superintendent shall visit the jail during night (after 10 P.M. and before 4 A.M.) atleast once a week and shall satisfy himself that the jail is properly secured and guarded and that all rules and orders in any way relating to or connected with the nightly disposition of prisoners, warders and officers of the jail and the duties to be performed by warders and officer at night are duly observed, and carried out. During his night round, the Superintendent shall get the incoming and outgoing warder guard searched and checked in the main gate in his presence.Note. - The number of night visits paid should be shown on the reverse of quarterly Statement No. 1 (Form No. 17).