Rajasthan High Court - Jodhpur
Smita Brahambhatt vs Bhawna Ben Brahambhatt ... on 7 November, 2024
Author: Rekha Borana
Bench: Rekha Borana
[2024:RJ-JD:44908]
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B. Civil Misc. Appeal No. 1968/2019
1. Smita Brahambhatt W/o Late Sh. Neelkanth
Brahambhatt, Aged About 62 Years, B/c Barot, R/o
Khodiyar Bhawan, Ganesh Marg, Mount Abu, District
Sirohi (Raj.)
2. Kapil Dev Brahambhatt S/o Late Sh. Neelkanth
Brahambhatt, Aged About 29 Years, B/c Barot, R/o
Khodiyar Bhawan, Ganesh Marg, Mount Abu, District
Sirohi (Raj.)
3. Smt. Royal Brahambhatt W/o Sh. Aparajit Rai Choudhary,
Aged About 31 Years, D/o Late Sh. Neelkanth
Brahambhatt, B/c Barot, R/o Shantivan, Opp. Gate No. 2,
Danvav, Mount Abu, District Sirohi (Raj.)
4. Smt. Toral Brahambhatt W/o Sh. Jemin Patel, Aged About
35 Years, D/o Late Sh. Neelkanth Brahambhatt, B/c
Barot, R/o Shiv Darshan Bunglow, Near Palanpur Hotel,
Mount Abu, District Sirohi (Raj.)
----Appellants
Versus
Bhawna Ben Brahambhatt W/o Late Sh. Kirti Kumar
Brahambhatt, Aged About 61 Years, R/o C/o Bhavi Travels, 16
Ewart Road Forest Hill Lonon, Se-23 1 Bq (Uk) Through Her
Authorized Representative And Power Of Attorney Holder Arjun
Singh S/o Sh. Gulab Singh, B/c Rajput, R/o Near Adhar Devi,
Mount Abu, District Sirohi (Raj.)
----Respondent
For Appellant(s) : Ms. Akshiti Singhvi for
Mr. Sandeep Shah Sr. Adv
HON'BLE MS. JUSTICE REKHA BORANA
Order 07/11/2024
1. Learned counsel for the appellants submits that the suit in question itself has been decided and hence, the present appeal has rendered infructuous.
2. In view of the submission made, the present appeal is dismissed as having become infructuous.
3. Stay petition and all pending applications, if any, stand disposed of.
(REKHA BORANA),J 144-Devanshi/-
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