Delhi High Court - Orders
Central Vigilance Commission vs Krishan Kumar on 16 October, 2023
Author: Subramonium Prasad
Bench: Subramonium Prasad
$~25 to 28
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 5105/2021 & CM APPLs. 15643/2021, 49512/2023
CENTRAL VIGILANCE COMMISSION ..... Petitioner
Through: Mr. Abhishek Sharma, Mr. Anchal
Sharma, Mr. Kalash Pandey, Advs.
Ms. Tatini Basu, Advocate.
versus
KRISHAN KUMAR ..... Respondent
Through:
(26)
+ W.P.(C) 5596/2021 & CM APPL. 17444/2021
CENTRAL VIGILANCE COMMISSION ..... Petitioner
Through: Ms. Tatini Basu, Advocate.
versus
MANISHA SINGH ..... Respondent
Through:
(27)
+ W.P.(C) 5600/2021 & CM APPL. 17451/2021
CENTRAL VIGILANCE COMMISSION ..... Petitioner
Through: Ms. Tatini Basu, Advocate.
versus
O. ABDUL HAMEED ..... Respondent
Through:
W.P.(C) 5105/2021 etc. Page 1 of 3
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 19/10/2023 at 21:44:20
(28)
+ W.P.(C) 5674/2021 & CM APPL. 17722/2021
CENTRAL VIGILANCE COMMISSION ..... Petitioner
Through: Ms. Tatini Basu, Advocate.
versus
ASHWANI KUMAR ..... Respondent
Through:
CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
ORDER
% 16.10.2023 CM APPL.53839/2023 in W.P.(C) 5105/2021
1. This application has been filed on behalf of the Respondent seeking permission to file additional documents.
2. For the reasons stated in the application, the same is allowed.
3. Respondent is permitted to file the additional documents.
4. The application is disposed of.
CM APPL. 53965/2023 in W.P.(C) 5105/2021
5. This application has been filed by the Respondent for condonation of delay of seven days in filing additional documents.
6. For the reasons stated in the application, the same is allowed.
7. Let the additional documents be taken on record.
8. The application is disposed of.
CM APPL.53840/2023 (Exemption) in W.P.(C) 5105/2021
9. Allowed, subject to al just exceptions.
W.P.(C) 5105/2021 etc. Page 2 of 3This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 19/10/2023 at 21:44:20 W.P.(C) 5105/2021 & CM APPLs. 15643/2021, 49512/2023 W.P.(C) 5596/2021 & CM APPL. 17444/2021 W.P.(C) 5600/2021 & CM APPL. 17451/2021 W.P.(C) 5674/2021 & CM APPL. 17722/2021
10. Learned Counsel for the Petitioner seeks some time to get instructions on the additional documents that have been filed by the Respondents.
11. List on 21.02.2024.
SUBRAMONIUM PRASAD, J OCTOBER 16, 2023 Rahul W.P.(C) 5105/2021 etc. Page 3 of 3 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 19/10/2023 at 21:44:20