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Delhi High Court - Orders

Central Vigilance Commission vs Krishan Kumar on 16 October, 2023

Author: Subramonium Prasad

Bench: Subramonium Prasad

                                    $~25 to 28
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           W.P.(C) 5105/2021 & CM APPLs. 15643/2021, 49512/2023
                                                CENTRAL VIGILANCE COMMISSION                                                      ..... Petitioner
                                                                                      Through:                 Mr. Abhishek Sharma, Mr. Anchal
                                                                                                               Sharma, Mr. Kalash Pandey, Advs.
                                                                                                               Ms. Tatini Basu, Advocate.

                                                                                      versus

                                                KRISHAN KUMAR                                                                    ..... Respondent
                                                                                      Through:

                                    (26)
                                    +    W.P.(C) 5596/2021 & CM APPL. 17444/2021
                                                CENTRAL VIGILANCE COMMISSION                                                       ..... Petitioner
                                                                                      Through:                 Ms. Tatini Basu, Advocate.

                                                                                      versus

                                                MANISHA SINGH                                                                      ..... Respondent
                                                                                      Through:

                                    (27)
                                    +           W.P.(C) 5600/2021 & CM APPL. 17451/2021
                                                CENTRAL VIGILANCE COMMISSION                                                       ..... Petitioner
                                                                                      Through:                 Ms. Tatini Basu, Advocate.

                                                                                      versus

                                                O. ABDUL HAMEED                                                                    ..... Respondent
                                                                                      Through:



                                    W.P.(C) 5105/2021 etc.                                                                            Page 1 of 3
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 19/10/2023 at 21:44:20
                                     (28)
                                    +    W.P.(C) 5674/2021 & CM APPL. 17722/2021
                                                CENTRAL VIGILANCE COMMISSION                                                        ..... Petitioner
                                                                                      Through:                 Ms. Tatini Basu, Advocate.

                                                                                      versus

                                                ASHWANI KUMAR                                                                       ..... Respondent
                                                                                      Through:

                                                CORAM:
                                                HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
                                                        ORDER

% 16.10.2023 CM APPL.53839/2023 in W.P.(C) 5105/2021

1. This application has been filed on behalf of the Respondent seeking permission to file additional documents.

2. For the reasons stated in the application, the same is allowed.

3. Respondent is permitted to file the additional documents.

4. The application is disposed of.

CM APPL. 53965/2023 in W.P.(C) 5105/2021

5. This application has been filed by the Respondent for condonation of delay of seven days in filing additional documents.

6. For the reasons stated in the application, the same is allowed.

7. Let the additional documents be taken on record.

8. The application is disposed of.

CM APPL.53840/2023 (Exemption) in W.P.(C) 5105/2021

9. Allowed, subject to al just exceptions.

W.P.(C) 5105/2021 etc. Page 2 of 3

This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 19/10/2023 at 21:44:20 W.P.(C) 5105/2021 & CM APPLs. 15643/2021, 49512/2023 W.P.(C) 5596/2021 & CM APPL. 17444/2021 W.P.(C) 5600/2021 & CM APPL. 17451/2021 W.P.(C) 5674/2021 & CM APPL. 17722/2021

10. Learned Counsel for the Petitioner seeks some time to get instructions on the additional documents that have been filed by the Respondents.

11. List on 21.02.2024.

SUBRAMONIUM PRASAD, J OCTOBER 16, 2023 Rahul W.P.(C) 5105/2021 etc. Page 3 of 3 This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 19/10/2023 at 21:44:20