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[Cites 0, Cited by 0] [Section 199] [Entire Act]

Union of India - Subsection

Section 199(5) in The Dedicated Freight Corridor Railway General Rules, 2018

(5)The working instruction to ensure safety of men and material as also to avoid escaping of vehicle from the work site for different grades, curvatures, type of vehicles and machines shall be prescribed under special instructions.