Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Rajasthan - Subsection Section 5(2) in Rajasthan Panchayati Raj Rules, 1996 (2)A copy of the notice shall be sent to MLA, Pradhan and elected member of Panchayat Samiti and Zila Parishad as also to vikas Adhikari.
