Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] Union of India - Subsection Section 9(1) in Colonial Courts of Admiralty Act, 1890 (1)It shall be lawful for Her Majesty, by commission under the Great Seal. to empower the Admiralty to establish in a British possession any Vice-Admiralty Court or Courts.
