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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(22) in The West Bengal State University (Barasat, North 24-Parganas) Act, 2007.

(22)Teacher" means [a Principal, Professor, Associate Professor, Reader, Assistant Professor,] [Words substituted for the words 'a Professor, Reader, Principal, lecturer,' by W.B. Act 12 of 2011.] or any other person, holding a whole time teaching post, appointed or recognized by the University or appointed by an affiliated college or institution;