Section 18 in The Legal Metrology (General) Rules, 2011
18. Maintenance of record in relation to non-standard weight or measure.
- Every person who makes or manufactures any non-standard weight or measure for export shall maintain a monthly record of the number of such nonstandard weights or measures manufactured by him, number of weights or measures already exported by him, and number of weights or measures in stock or under production. The record so maintained shall be open to Inspection by any officer authorised by the Central Government in this behalf.
