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[Cites 0, Cited by 0] [Section 45] [Entire Act]

State of Bihar - Subsection

Section 45(d) in Bihar Chaukidari Manual

(d)To exercise a general control over the dafadars and the chaukidars in the Union, with the object of ensuring the regular performance of the duties of watch and ward by them, and the regular reporting of all occurrences and facts of which information is required from the chaukidars by law and rule.