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[Cites 0, Cited by 0] [Section 47(1)] [Section 47] [Entire Act]

State of Andhra Pradesh - Subsection

Section 47(1)(a) in Andhra Pradesh Municipal Corporations (Conduct of Election of Members, Election Expenses and Election Petitions) Rules, 2005

(a)persons appointed as counting supervisors and counting assistants to assist him in the counting;