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Delhi High Court - Orders

Lovleen & Anr vs Baldev Raj Madan (Dead) Thr Lrs on 23 March, 2023

Author: Tushar Rao Gedela

Bench: Tushar Rao Gedela

                          $~35
                          *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +      RFA 697/2018, CM APPL. 34171/2018, CM APPL. 49495/2018, CM
                                 APPL. 30515/2022 & CM APPL. 50886/2022

                                 LOVLEEN & ANR                                       ..... Appellants
                                                      Through:   Ms. Payal Jain, Advocate.

                                                      versus

                                 BALDEV RAJ MADAN (DEAD) THR LRS                     ..... Respondents
                                                      Through:   Mr. Vikram Singh Dahiya, Advocate
                                                                 for R-1 (A).

                                 CORAM:
                                 HON'BLE MR. JUSTICE TUSHAR RAO GEDELA
                                              ORDER

% 23.03.2023 [ The proceeding has been conducted through Hybrid mode ]

1. It is 04:40 PM.

2. No time left.

3. List on 31.07.2023 in first five matters.

TUSHAR RAO GEDELA, J MARCH 23, 2023/nd Signature Not Verified Digitally Signed By:VINOD KUMAR Signing Date:29.03.2023 16:17:06