Delhi High Court - Orders
Lovleen & Anr vs Baldev Raj Madan (Dead) Thr Lrs on 23 March, 2023
Author: Tushar Rao Gedela
Bench: Tushar Rao Gedela
$~35
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ RFA 697/2018, CM APPL. 34171/2018, CM APPL. 49495/2018, CM
APPL. 30515/2022 & CM APPL. 50886/2022
LOVLEEN & ANR ..... Appellants
Through: Ms. Payal Jain, Advocate.
versus
BALDEV RAJ MADAN (DEAD) THR LRS ..... Respondents
Through: Mr. Vikram Singh Dahiya, Advocate
for R-1 (A).
CORAM:
HON'BLE MR. JUSTICE TUSHAR RAO GEDELA
ORDER
% 23.03.2023 [ The proceeding has been conducted through Hybrid mode ]
1. It is 04:40 PM.
2. No time left.
3. List on 31.07.2023 in first five matters.
TUSHAR RAO GEDELA, J MARCH 23, 2023/nd Signature Not Verified Digitally Signed By:VINOD KUMAR Signing Date:29.03.2023 16:17:06