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Punjab-Haryana High Court

Commi. Of It-Ii, Ludhiana vs M/S Hero Cycles Ltd, G.T Road, Hero ... on 1 December, 2021

204        IOIN-ITA-156-2011 in ITA-156-2011

THE COMMISSIONER OF INCOME TAX-II, LUDHIANA
       VS
M/S HERO CYCLES LTD, G.T ROAD, HERO NAGAR, LUDHIANA


Present:      None.


              ******

A note has been put up that in the final order dt. 18.11.2021, case year has been wrongly mentioned as 'ITA-156-2021' instead of 'ITA-156-2011'.

Registry to carry out the necessary correction in the final order dt.18.11.2021 and the case year be read as 'ITA-156-2011'.

IOIN is hereby disposed of.

( M.S. RAMACHANDRA RAO ) JUDGE ( JASJIT SINGH BEDI) JUDGE December 01, 2021 sukhpreet 1 of 1 ::: Downloaded on - 02-12-2021 21:44:24 :::