Central Administrative Tribunal - Delhi
Vipul Raj vs M/O Agriculture on 9 December, 2016
Central Administrative Tribunal
Principal Bench, New Delhi.
OA-4523/2014
New Delhi, this the 09th day of December, 2016.
Hon'ble Mr. Justice Permod Kohli, Chairman
Hon'ble Mr. Shekhar Agarwal, Member (A)
Sh. Vipul Raj,
Age- 40 years,
Designation-Administrative Officer (Under suspension)
S/o Sh. J.N. Sinha,
C/o Sh. N.K. Verma,
F-211, Sector-3, Vaishali,
Ghaziabad (UP). ... Applicant
Versus
1. Indian Council of Agricultural
Research through Secretary,
ICAR, Krishi Bhawan
Dr. Rajender Prasad Road,
New Delhi.
2. Director General,
Indian Council of Agricultural Research
Krishi Bhawan
Dr. Rajender Prasad Road,
New Delhi.
3. P. Shaktivel,
Dy. Secy (TS) & IA,
Room No. 305, ICAR,
Krishi Bhawan
Dr. Rajender Prasad Road,
New Delhi. ... Respondents
ORDER(ORAL)
Hon'ble Mr. Justice Permod Kohli None for the applicant even on second call. On the last date of hearing also, applicant remained absent. It therefore appears that the applicant is not interested to prosecute this case.
2. Hence, this application is dismissed for default of appearance and non- prosecution.
( Shekhar Agarwal ) ( Justice Permod Kohli ) Member (A) Chairman /ns/