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Central Administrative Tribunal - Delhi

Vipul Raj vs M/O Agriculture on 9 December, 2016

                                 Central Administrative Tribunal
                                  Principal Bench, New Delhi.

                                         OA-4523/2014

                       New Delhi, this the 09th day of December, 2016.

Hon'ble Mr. Justice Permod Kohli, Chairman
Hon'ble Mr. Shekhar Agarwal, Member (A)

        Sh. Vipul Raj,
        Age- 40 years,
        Designation-Administrative Officer (Under suspension)
        S/o Sh. J.N. Sinha,
        C/o Sh. N.K. Verma,
        F-211, Sector-3, Vaishali,
        Ghaziabad (UP).                                     ...            Applicant

                                              Versus

     1. Indian Council of Agricultural
        Research through Secretary,
        ICAR, Krishi Bhawan
        Dr. Rajender Prasad Road,
        New Delhi.

     2. Director General,
        Indian Council of Agricultural Research
        Krishi Bhawan
        Dr. Rajender Prasad Road,
        New Delhi.

     3. P. Shaktivel,
        Dy. Secy (TS) & IA,
        Room No. 305, ICAR,
        Krishi Bhawan
        Dr. Rajender Prasad Road,
        New Delhi.                                           ...           Respondents


                                          ORDER(ORAL)

Hon'ble Mr. Justice Permod Kohli None for the applicant even on second call. On the last date of hearing also, applicant remained absent. It therefore appears that the applicant is not interested to prosecute this case.

2. Hence, this application is dismissed for default of appearance and non- prosecution.



( Shekhar Agarwal )                                                ( Justice Permod Kohli )
   Member (A)                                                                Chairman

/ns/