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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Rajasthan - Subsection

Section 15(c) in The Rajasthan Intoxicating Spirituous Preparations, Import, Export, Transport, Possession and Sales Rules, 1989

(c)any person engaged in sale of general stores or toilet preparations and/or essences, or Ayurvedic or Unani medicines.