Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Telangana - Subsection Section 3(5) in Telangana State Private Universities (Establishment and Regulation) Act, 2018 (5)The University will be free to and is encouraged to use technology extensively as part of its curriculum in line with modern pedagogic concepts.
