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[Cites 0, Cited by 0] [Section 15] [Entire Act]

NCT Delhi - Subsection

Section 15(9) in The Delhi Agricultural Produce Marketing (Regulation) General Rules, 2000

(9)The Secretary of the committee shall, on receipt of the application form ensure that necessary licence' fee and security have been deposited and shall, after verifying the correctness of the facts stated therein, put up the same to the committee.