Section 106 in The Central Reserve Police Force Rules, 1955
106. Training .-(i) The officers received on deputation from the Army and Police Forces of States may be required to undergo a short course of training as prescribed to enable them to acquire working knowledge of the Central Reserve Police Force before they are finally posted to take up their appointments.
(ii)Direct recruits shall be required to undergo a full course of instruction at a Training Centre for Public Officers.
