Supreme Court - Daily Orders
Sat Pal Singh Bawa vs Punjab Gramin Bank on 19 August, 2014
® ITEM NO.20 COURT NO.8 SECTION IVB
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......CC No(s).
12551/2014
(Arising out of impugned final judgment and order dated 18/03/2014
in RSA No. 4158/2010 passed by the High Court Of Punjab & Haryana At
Chandigarh)
SAT PAL SINGH BAWA Petitioner(s)
VERSUS
PUNJAB GRAMIN BANK & ANR Respondent(s)
(with appln. (s) for c/delay in filing slp and office report)
Date : 19/08/2014 This petition was called on for hearing today.
CORAM : HON’BLE MR. JUSTICE DIPAK MISRA
HON’BLE MR. JUSTICE VIKRAMAJIT SEN
For Petitioner(s) Mr. T.S. Doabia, Sr. Adv.
Ms. Kiran Bhardwaj, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
As notices have been issued on the special leav e petition filed by the Bank, issue notice. Tag with SLP(C) No. 12848 of 2014.
(NAVEEN KUMAR) (RENUKA SADANA) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by Naveen Kumar Date: 2014.08.20 12:25:53 IST Reason: