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[Cites 0, Cited by 0] [Section 83(2)] [Section 83] [Entire Act]

Union of India - Subsection

Section 83(2)(l) in The Standards Of Weights And Measures Act, 1976

(l)class of goods or undertakings in relation to which, or class of users in relation to whom, no transaction, dealing or contract shall be made or had except by specified weight, measure or number;