Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] State of Rajasthan - Subsection Section 10(ii) in The Collection of Statistics (Work Stopages Resulting from Industrial and Labour Disputes) Rules, 1968 (ii)Demand of workers in detail, if a strike/particulars of cause, if a lockout [See Instruction (8)].
