Andhra Pradesh High Court - Amravati
Manchala Satish vs The State Of Andhra Pradesh on 6 January, 2022
Author: Ninala Jayasurya
Bench: Ninala Jayasurya
HIGH COURT OF ANDHRA PRADESH AT AMARAVATI MAIN CASE No: W.P.No.13979 of 2020 PROCEEDING SHEET Sl. OFFICE DATE ORDER No NOTE.
Transfe
20. 06.01.2022 NJS, J rred to io Heard learned counsel for the petitioner and folder before Mr. N.A.Ramachandra Murthy, learned Standing correcti Counsel for APPSC with regard to the entitlement of ons.
B/o.
the petitioner under Sports Quota.
Orders Reserved.
______ NJS, J BLV 2