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Andhra Pradesh High Court - Amravati

Manchala Satish vs The State Of Andhra Pradesh on 6 January, 2022

Author: Ninala Jayasurya

Bench: Ninala Jayasurya

HIGH COURT OF ANDHRA PRADESH AT AMARAVATI MAIN CASE No: W.P.No.13979 of 2020 PROCEEDING SHEET Sl. OFFICE DATE ORDER No NOTE.

Transfe

20. 06.01.2022 NJS, J rred to io Heard learned counsel for the petitioner and folder before Mr. N.A.Ramachandra Murthy, learned Standing correcti Counsel for APPSC with regard to the entitlement of ons.

B/o.

the petitioner under Sports Quota.

Orders Reserved.

______ NJS, J BLV 2