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Gauhati High Court

Shree Sanyeeji Ispat Ltd vs Assam Power Distribution Co. Ltd. And 3 ... on 24 August, 2022

Author: Manish Choudhury

Bench: Manish Choudhury

                                                                 Page No.# 1/8

GAHC010084452021




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                             Case No. : WP(C)/2941/2021

         SHREE SANYEEJI ISPAT LTD.
         HAVING ITS OFFICE AT 9, BRINDAVAN MARKET, S.J. ROAD, ATHGAON,
         GUWAHATI-781001 AND FACTORY/INDUSTRIAL UNIT AT WEST
         BURAGAON-781011, NH-37, GUWAHATI, DIST. KAMRUP (M), ASSAM, DULY
         REP. BY ITS DIRECTOR NAMELY, SRI DHIRAJ KUMAR JAISWAL, S/O. SRI
         JAI PRAKASH JAISWAL, HOUSE NO.29A, CHABIPOOL, GUWAHATI-781008,
         DIST. KAMRUP (M), ASSAM.



         VERSUS

         ASSAM POWER DISTRIBUTION CO. LTD. AND 3 ORS.
         A GOVT. OF ASSAM UNDERTAKING DULY INCORPORATED UNDER THE
         COMPANIES ACT, 1956 HAVING ITS OFFICE AT BIJULEE BHAWAN, PALTAN
         BAZAR, GUWAHATI-01, DULY REP. BY ITS MANAGING DIRECTOR.

         2:THE CHIEF GENERAL MANAGER (COM-EE)

          APDCL
          BIJULEE BHAWAN
          PALTAN BAZAR
          GUWAHATI-01.

         3:THE AREA MANAGER

          IRCA-II
          APDCL (LAR)
          JALUKBARI
          GUWAHATI-781012.

         4:THE ASSTT. GENERAL MANAGER

          T AND C DIVISION
                                                                  Page No.# 2/8

             AMINGAON
             GUWAHATI-31

Advocate for the Petitioner   : DR. ASHOK SARAF

Advocate for the Respondent : SC, APDCL




             Linked Case : I.A.(Civil)/1099/2021

            ASSAM POWER DISTRIBUTION COMPANY LIMITED (APDCL) AND 7 ORS.
            REP. BY ITS CHAIRMAN AND MANAGING DIRECTOR
            4TH FLOOR
            BIJULEE BHAWAN
            PALTAN BAZAR
            GHY- 1

            2: CHIEF EXECUTIVE OFFICER
            KANCH ELECTRICAL CIRCLE
            APDCL
             CAR
             DIPHU

             3: DY. MANAGER
            IRCA
             KANCH
             APDCL
             DIPHU

             4: DY. ACCOUNTS OFFICER
            IRCA
             KANCH
             APDCL
             DIPHU

            5: ASSTT. GENERAL MANAGER
            DIPHU ELECTRICAL DIVISION
            APDCL
            CAR
            DIPHU

            6: DY. GENERAL MANAGER (TI)
            APDCL
            6TH FLOOR
                                                             Page No.# 3/8

BIJULEE BHAWAN
GHY-01

7: ASSTT. GENERAL MANAGER
T AND C DIVISION
APDCL
DIPHU
KARBI ANGLONG

8: SUB-DIVISIONAL ENGINEER
BOKAJAN ELECTRICAL SUB-DIVISION
APDCL
CAR
BOKAJAN
KARBI ANGLONG
VERSUS

NEW TECH STEEL AND ALLOYS PVT. LTD. AND ANR.
A PVT. LTD. COMPANY HAVING ITS REGD. OFFICE AT N.H. 39
NEAR CRPF GROUP CENTRE
P.O. KHATKHATI
DIST.- KARBI ANGLONG
PIN- 782480
AND REP. BY ITS DIRECTOR
MR. HARSH SHARMA
S/O- LT. PAWAN KUMAR SHARMA
R/O- 6TH FLOOR
ASSAM ISPAT COMPLEX
FATASHIL
GHY-09
DIST.- KAMRUP (M)
ASSAM

2:THE STATE OF ASSAM
REP. BY COMM. AND SECY.
THE DEPTT. OF POWER AND INDUSTRIES
 GOVT. OF ASSAM
 DISPUR
 GHY-06
 ------------
Advocate for : SC
APDCL
Advocate for : MR D K MISHRA appearing for NEW TECH STEEL AND ALLOYS
PVT. LTD. AND ANR.
                                                          Page No.# 4/8

Linked Case : WP(C)/1079/2021

NEW TECH STEEL AND ALLOYS PVT LTD
A PVT. LTD. COMPANY HAVING ITS REGD. OFFICE AT N.H. 39
NEAR CRPF GROUP CENTRE
P.O. KHATKHATI
DIST.- KARBI ANGLONG
PIN- 782480
AND REP. BY ITS DIRECTOR
MR. HARSH SHARMA
S/O- LT. PAWAN KUMAR SHARMA
R/O- 6TH FLOOR
ASSAM ISPAT COMPLEX
FATASHIL
GHY-09
DIST.- KAMRUP (M)
ASSAM


VERSUS

THE STATE OF ASSAM AND 8 ORS
REP. BY COMM. AND SECY.
THE DEPTT. OF POWER AND INDUSTRIES
GOVT. OF ASSAM
DISPUR
GHY-06

2:ASSAM POWER DISTRIBUTION COMPANY LTD. (APDCL)
REP. BY ITS CHAIRMAN AND MANAGING DIRECTOR
 4TH FLOOR
 BIJULEE BHAWAN
 PALTAN BAZAR
 GHY-01
 3:CHIEF EXECUTIVE OFFICER
KANCH ELECTRICAL CIRCLE
 APDCL
 CAR
 DIPHU
 4:DY. MANAGER
IRCA
 KANCH
 APDCL
 DIPHU
 5:DY. ACCOUNTS OFFICER
IRCA
 KANCH
 APDCL
                                                    Page No.# 5/8

DIPHU
6:ASSTT. GENERAL MANAGER
DIPHU ELECTRICAL DIVISION
APDCL
CAR
DIPHU
7:DY. GENERAL MANAGER (TI)
APDCL
6TH FLOOR
BIJULEE BHAWAN
GHY-01
8:ASSTT. GENERAL MANAGER
T AND C DIVISION
APDCL
DIPHU
KARBI ANGLONG
9:SUB-DIVISIONAL ENGINEER
BOKAJAN ELECTRICAL SUB-DIVISION
APDCL
CAR
BOKAJAN
KARBI ANGLONG
------------
Advocate for : MR D K MISHRA
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 8 ORS



Linked Case : I.A.(Civil)/1095/2021

ASSAM POWER DISTRIBUTION CO. LTD.(APDCL) AND 3 ORS.
A GOVT. OF ASSAM UNDERTAKING DULY INCORPORATED UNDER THE
COMPANIES ACT
1956 HAVING ITS OFFICE AT BIJULEE BHAWAN
PALTAN BAZAR
GHY-01
DULY REP. BY ITS MANAGING DIRECTOR

2: THE CHIEF GENERAL MANAGER (COM-EE)

APDCL
BIJULEE BHAWAN
PALTAN BAZAR
GUWAHATI-01.

3: THE AREA MANAGER
                                                                Page No.# 6/8

IRCA-II
 APDCL (LAR)
 JALUKBARI
 GUWAHATI-781012.

4: THE ASSTT. GENERAL MANAGER

T AND C DIVISION
AMINGAON
GUWAHATI-31.
VERSUS

SHREE SANYEEJI ISPAT LTD.
A COMPANY DULY INCORPORATED UNDER THE COMPANIES ACT
1956 HAVING ITS OFFICE AT 9
BRINDAVAN MARKET
S.J. ROAD
ATHGAON
GHY-1 AND FACTORY/INDUSTRIAL UNIT AT WEST BURAGAON-781011
NH-37
GUWAHATI
DIST. KAMRUP (M)
ASSAM
DULY REP. BY ITS DIRECTOR NAMELY
SRI DHIRAJ KUMAR JAISWAL
S/O. SRI JAI PRAKASH JAISWAL
H/NO.29A
CHABIPOOL
GHY- 8
DIST. KAMRUP (M)
ASSAM


------------
Advocate for : SC
APDCL
Advocate for : MR. S K KEJRIWAL appearing for SHREE SANYEEJI ISPAT LTD.



Linked Case : I.A.(Civil)/1150/2021

SHREE SANYEEJI ISPAT LTD.
HAVING ITS OFFICE AT 9
BRINDAVAN MARKET
S.J. ROAD
ATHGAON
GUWAHATI-781001 AND FACTORY/INDUSTRIAL UNIT AT WEST
                                                           Page No.# 7/8

BURAGAON-781011
NH-37
GUWAHATI
DIST. KAMRUP (M)
ASSAM
DULY REP. BY ITS DIRECTOR NAMELY
SRI DHIRAJ KUMAR JAISWAL
S/O. SRI JAI PRAKASH JAISWAL
HOUSE NO.29A
CHABIPOOL
GUWAHATI-781008
DIST. KAMRUP (M)
ASSAM.


VERSUS

ASSAM POWER DISTRIBUTION CO. LTD. AND 3 ORS.
A GOVT. OF ASSAM UNDERTAKING DULY INCORPORATED UNDER THE
COMPANIES ACT
1956 HAVING ITS OFFICE AT BIJULEE BHAWAN
PALTAN BAZAR
GUWAHATI-01
DULY REP. BY ITS MANAGING DIRECTOR.

2:THE CHIEF GENERAL MANAGER (COM-EE)

APDCL
BIJULEE BHAWAN
PALTAN BAZAR
GUWAHATI-01.
3:THE AREA MANAGER

IRCA-II
 APDCL (LAR)
 JALUKBARI
 GUWAHATI-781012.
 4:THE ASSTT. GENERAL MANAGER

T AND C DIVISION
AMINGAON
GUWAHATI-31.
------------
Advocate for : MR. S K KEJRIWAL
Advocate for : SC
APDCL appearing for ASSAM POWER DISTRIBUTION CO. LTD. AND 3 ORS.
                                                                                    Page No.# 8/8


                                    BEFORE
                   HONOURABLE MR. JUSTICE MANISH CHOUDHURY

                                            ORDER

24.08.2022 Ms. S. Kejriwal, learned counsel for the petitioners and Mr. J. Bharali, learned counsel for the APDCL are present.

When the case was listed on the earlier occasion on 07.09.2022, the case was ordered to be listed in the next week. The case has been listed thereafter today i.e. on 24.08.2022, which is abount 11 [eleven] months later.

Having regard to the Order no. 19 dated 23.02.2012 and considering the facts that the Court is taking up the case pertaining to Bench-III and the subject-matter of this writ petition pertains to Bench-IV, the Registry is look into the same and list the case accordingly.

JUDGE Comparing Assistant