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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Gujarat - Subsection

Section 25(3) in The Gujarat Ayurved University Act, 1965

(3)The Syndicate [or the Board of Post-Graduate Teaching and Research] [These words inserted by Gujarat No. 30 of 2003, dated 19th September 2003.] may propose to the Senate draft of any Statute to be passed by the Senate.