Tripura High Court
Scc 404[Zahoor Ahmad Rather vs Imtiyaz Ahmad] To on 28 May, 2019
Bench: Sanjay Karol, Arindam Lodh
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HIGH COURT OF TRIPURA
AGARTALA
WA NO.3 OF 2017
WITH
WA NO.9 OF 2017
WA NO.28 OF 2017
HON'BLE THE CHIEF JUSTICE MR. SANJAY KAROL
HON'BLE MR. JUSTICE ARINDAM LODH
Present:
For appellant(s) : Mr. N. Majumder, Advocate
Mr. G.K. Nama, Advocate
For respondent(s) : Mr. M. Debbarma, Addl. G.A.
Mr. Somik Deb, Advocate
Mr. Raju Datta, Advocate
ORDER
28/05/2019 Mr. Somik Deb, learned counsel invites attention of this Court to the decision rendered by the Apex Court in (2019) 2 SCC 404[Zahoor Ahmad Rather vs. Imtiyaz Ahmad] to prepare the matter.
Matter is adjourned. List on 31.07.2019. (ARINDAM LODH, J) (SANJAY KAROL, CJ)