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[Cites 1, Cited by 3]

Tripura High Court

Scc 404[Zahoor Ahmad Rather vs Imtiyaz Ahmad] To on 28 May, 2019

Bench: Sanjay Karol, Arindam Lodh

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                           HIGH COURT OF TRIPURA
                                 AGARTALA
                              WA NO.3 OF 2017
                                   WITH
                              WA NO.9 OF 2017
                              WA NO.28 OF 2017
             HON'BLE THE CHIEF JUSTICE MR. SANJAY KAROL
                 HON'BLE MR. JUSTICE ARINDAM LODH
Present:

       For appellant(s)        : Mr.   N. Majumder, Advocate
                                 Mr.   G.K. Nama, Advocate
       For respondent(s)       : Mr.   M. Debbarma, Addl. G.A.
                                 Mr.   Somik Deb, Advocate
                                 Mr.   Raju Datta, Advocate


                                  ORDER

28/05/2019 Mr. Somik Deb, learned counsel invites attention of this Court to the decision rendered by the Apex Court in (2019) 2 SCC 404[Zahoor Ahmad Rather vs. Imtiyaz Ahmad] to prepare the matter.

Matter is adjourned. List on 31.07.2019. (ARINDAM LODH, J) (SANJAY KAROL, CJ)