Section 1(3)(xxvi) in The Employees' Provident Funds Scheme, 1952
(xxvi)[ as respects the factories relating to cashew nut industry covered by the notification of the Government of India in the Ministry of Labour and Employment, No. G.S.R. 1125, dated the 18th August, 1962, come into force on the 30th September, 1962;] [Inserted by G.S.R. 1299, dated 19.9.1962.]