Section 5(1)(a) in The Gujarat Motor Vehicles Tax Act, 1958

[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Gujarat - Subsection

Section 5(1)(a) in The Gujarat Motor Vehicles Tax Act, 1958

(a)[a receipt] [Substituted for the words 'a token' by Gujarat 17 of 1987, section 6 (1).], in the prescribed form, indicating therein that such tax has been paid, and

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State of Gujarat - Subsection

Section 5(1)(a) in The Gujarat Motor Vehicles Tax Act, 1958