Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Haryana - Section Section 14 in The Haryana School Education Act, 1995 14. Contract of service. - The managing committee of every un-aided minority school shall enter into a written contract of service with every employee of such school under Section 20 of this Act.
