Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 23] [Entire Act] State of Bihar - Subsection Section 23(b) in The Bihar Journalist Welfare Fund Rules, 2010 (b)Such working/retired journalists/photographers, who have been rendered unemployed due to ill health, shall be provided maximum Rs. fifty thousand aid only once.
