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Punjab-Haryana High Court

State Of Haryana vs Chhota Ram And Others on 2 July, 2013

Author: Rajesh Bindal

Bench: Rajesh Bindal

           IN THE PUNJAB AND HARYANA HIGH COURT
                         AT CHANDIGARH

                                      RFA No.1448 of 1995 (O&M)
                                      Date of Decision: 02.07.2013

State of Haryana
                                                         ....Appellant

                             Versus


Chhota Ram and others
                                                         .... Respondents


CORAM: Hon'ble Mr. Justice Rajesh Bindal


Present: Mr. D.D.Gupta, Additional Advocate General, Haryana.


RAJESH BINDAL,J.

For orders, see detailed reasons recorded in a separate order passed today in RFA No.1431 of 1995, titled as State of Haryana versus Ganga Dutt and another.

(RAJESH BINDAL) JUDGE 02.07.2013 Pooja S.