Punjab-Haryana High Court
State Of Haryana vs Chhota Ram And Others on 2 July, 2013
Author: Rajesh Bindal
Bench: Rajesh Bindal
IN THE PUNJAB AND HARYANA HIGH COURT
AT CHANDIGARH
RFA No.1448 of 1995 (O&M)
Date of Decision: 02.07.2013
State of Haryana
....Appellant
Versus
Chhota Ram and others
.... Respondents
CORAM: Hon'ble Mr. Justice Rajesh Bindal
Present: Mr. D.D.Gupta, Additional Advocate General, Haryana.
RAJESH BINDAL,J.
For orders, see detailed reasons recorded in a separate order passed today in RFA No.1431 of 1995, titled as State of Haryana versus Ganga Dutt and another.
(RAJESH BINDAL) JUDGE 02.07.2013 Pooja S.