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Supreme Court - Daily Orders

M/S. Bhagvathy Traders vs The Commissioner Of Central Excise ... on 17 September, 2014

     ITEM NO.92                            REGISTRAR COURT. 1                 SECTION III

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

                                     BEFORE THE REGISTRAR PANKAJ BHANDARI

     Civil Appeal                 No(s).    177/2012

     M/S BHAGVATHY TRADERS                                                  Appellant(s)

                                                       VERSUS

     COMMR.OF CEN.EXC.COCHIN                                                Respondent(s)
     (with office report)


     Date : 17/09/2014 This appeal was called on for hearing today.


     For Appellant(s)
                                           Mr. Nikhil Nayyar,Adv.


     For Respondent(s)
                                           Mr. Keshav Kr. Choudhary, Adv.
                                           Mr. Arvind Kumar Sharma,Adv.



                              UPON hearing the counsel the Court made the following
                                                 O R D E R

The matter falls under the complete category.

Registry to process for listing before the Hon'ble Court, as per rules.

(PANKAJ BHANDARI) Registrar Signature Not Verified Digitally signed by Rupam Dhamija Date: 2014.09.19 16:45:41 IST Reason: