Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Bombay Presidency - Section

Section 19 in Bombay High Court (Designation of Senior Advocates) Rules, 2018

19. Details of pro bono work / legal-aid work during last five years