Section 5 in Rajasthan Women Empowerment (State and Subordinate) Service Rules, 2017
5. Constitution of the Service.
- The service shall consist of,-(a)all persons holding substantively the post(s) specified in Schedule-I or Schedule-II, as the case may he. on the date of commencement of these rules; and(b)all persons recruited by any of the methods laid down in Rules 6 of these rules.Part-III Recruitment
